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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Tamilnadu - Subsection

Section 33(3) in Tamil Nadu Dr. Ambedkar Law University Act, 1996

(3)The Planning Board shall, in addition to all other person vested in it by this Act, have the right to advise the Syndicate and the Academic Senate on any academic matter.