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[Cites 0, Cited by 1] [Section 32] [Entire Act]

State of Gujarat - Subsection

Section 32(1) in The Gujarat University Act, 1949

(1)[The Academic Council, and subject to the approval of the Academic Council, each Faculty, may] [These words were substituted for the words 'The Academic Council may, subject to the approval of the Syndicate' by Gujarat 6 of 1973, section 27 (1).] make regulations, consistent with this Act, the Statutes and the Ordinances providing for all matters which by this Act, the Statutes or the Ordinances are to be provided for by Regulations and for all other matters solely concerning itself.