Bombay High Court
Vasantrai Harilal Gohil And Anr vs Irb Infrastructure Developers Ltd. And ... on 6 July, 2022
Author: Madhav J. Jamdar
Bench: G.S. Patel, Madhav J. Jamdar
7-FA-103-2020+.DOC
Arun
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
FIRST APPEAL NO. 103 OF 2020
IRB Surat Dahisar Tollway Ltd Formerly known ...Appellant
as IRB Surat Dahisar Tollway Pvt Ltd
Versus
Vasantrai Harilal Gohil & Ors Respondents
WITH
FIRST APPEAL NO. 187 OF 2021
Vasantrai Harilal Gohil & Ors ...Appellant
Versus
IRB Infrastructure Developers Ltd & Ors Respondents
WITH
FIRST APPEAL NO. 1369 OF 2019
IRB Infrastructure Developers Ltd & Ors ...Appellants
Versus
ARUN
RAMCHNDRA
SANKPAL
Vasantrai Harilal Gohil & Ors Respondents
Digitally signed WITH
by ARUN
RAMCHNDRA
FIRST APPEAL NO. 148 OF 2020
SANKPAL
Date:
2022.07.06
15:12:19
+0530
Ganesh Nana Sakpal & Ors ...Appellants
Versus
Vasantrai Harilal Gohil & Ors Respondents
Page 1 of 2
6th July 2022
7-FA-103-2020+.DOC
Ms Gulnar Mistry, with Rishir Daulat & Siddharth Nunes, i/b TRD
Associates, for the Appellant in FA/1369/2019.
Mr Karl Tamboly, with Uzair Kazi, i/b YMK Legal, for the
Appellants in FA/103/2020.
Mr Pariket Shah, for the Appellants in FA/148/2020.
Ms Dimple Vora, i/b Markand Gandi & Co, for the Appellants in FA/
187/2021 and Respondents Nos. 1 and 2 in other FA.
CORAM G.S. Patel &
Madhav J. Jamdar, JJ.
DATED: 6th July 2022 PC:-
1. A soft copy of the Record and Proceedings has been received. It has been indexed and book marked. The Advocates for the parties in the four Appeals are at liberty to take soft copies for their purposes. They must provide a pen drive and the Associate will give them copies.
2. The printing of paper-book has been dispensed with. The Appeals are otherwise ready for final hearing.
3. List the Appeals for hearing and final disposal on 11th August 2022 at 2.30 pm. (Madhav J. Jamdar, J) (G. S. Patel, J) Page 2 of 2 6th July 2022