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Bombay High Court

Vasantrai Harilal Gohil And Anr vs Irb Infrastructure Developers Ltd. And ... on 6 July, 2022

Author: Madhav J. Jamdar

Bench: G.S. Patel, Madhav J. Jamdar

                                                                  7-FA-103-2020+.DOC




                   Arun



                      IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                CIVIL APPELLATE JURISDICTION
                                  FIRST APPEAL NO. 103 OF 2020


                   IRB Surat Dahisar Tollway Ltd Formerly known       ...Appellant
                   as IRB Surat Dahisar Tollway Pvt Ltd
                         Versus
                   Vasantrai Harilal Gohil & Ors                      Respondents

                                                   WITH
                                  FIRST APPEAL NO. 187 OF 2021

                   Vasantrai Harilal Gohil & Ors                      ...Appellant
                         Versus
                   IRB Infrastructure Developers Ltd & Ors            Respondents

                                                   WITH
                                 FIRST APPEAL NO. 1369 OF 2019

                   IRB Infrastructure Developers Ltd & Ors           ...Appellants
                         Versus
ARUN
RAMCHNDRA
SANKPAL
                   Vasantrai Harilal Gohil & Ors                      Respondents

Digitally signed                                   WITH
by ARUN
RAMCHNDRA

                                  FIRST APPEAL NO. 148 OF 2020
SANKPAL
Date:
2022.07.06
15:12:19
+0530



                   Ganesh Nana Sakpal & Ors                          ...Appellants
                        Versus
                   Vasantrai Harilal Gohil & Ors                      Respondents




                                                   Page 1 of 2
                                               6th July 2022
                                                     7-FA-103-2020+.DOC




Ms Gulnar Mistry, with Rishir Daulat & Siddharth Nunes, i/b TRD
     Associates, for the Appellant in FA/1369/2019.
Mr Karl Tamboly, with Uzair Kazi, i/b YMK Legal, for the
     Appellants in FA/103/2020.
Mr Pariket Shah, for the Appellants in FA/148/2020.
Ms Dimple Vora, i/b Markand Gandi & Co, for the Appellants in FA/
     187/2021 and Respondents Nos. 1 and 2 in other FA.


                      CORAM        G.S. Patel &
                                   Madhav J. Jamdar, JJ.
                      DATED:       6th July 2022
PC:-


1. A soft copy of the Record and Proceedings has been received. It has been indexed and book marked. The Advocates for the parties in the four Appeals are at liberty to take soft copies for their purposes. They must provide a pen drive and the Associate will give them copies.

2. The printing of paper-book has been dispensed with. The Appeals are otherwise ready for final hearing.

3. List the Appeals for hearing and final disposal on 11th August 2022 at 2.30 pm. (Madhav J. Jamdar, J) (G. S. Patel, J) Page 2 of 2 6th July 2022