Madhya Pradesh High Court
M/S Sitesh Decorative Laminates ... vs The State Of Madhya Pradesh on 1 October, 2019
1 WP-20420-2019
The High Court Of Madhya Pradesh
WP-20420-2019
(M/S SITESH DECORATIVE LAMINATES THROUGH Vs THE STATE OF MADHYA PRADESH)
1
Gwalior, Dated : 01-10-2019
Shri Pawan Dwivedi, learned counsel for the petitioner.
Shri Pratip Visoriya, learned Government Advocate for the
respondents/State.
List on 3rd October, 2019 to enable the petitioner to file copy of application filed under Section 7 (2) read with Rule 4 of the Rules 1957 for registration under Central Sales Tax Act which was subject matter of the impugned order.
(SANJAY YADAV) (VIVEK AGARWAL)
JUDGE JUDGE
Aman
Aman Tiwari
2019.10.01 17:32:02
+05'30'