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[Cites 0, Cited by 0] [Section 3(1)] [Section 3] [Entire Act]

State of Uttarakhand - Subsection

Section 3(1)(c) in Uttarakhand Value Added Tax Rules, 2005

(c)create or abolish the range of a Deputy Commissioner (Check post and Mobile Squad) or a Deputy Commissioner (Enforcement) or a Deputy Commissioner (Special Investigation Branch), and notify the circles or sub-circles that are included in such range.