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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Odisha - Subsection

Section 12(2) in Executive Instructions Issued by the Board of Revenue, Orissa under the Orissa Fertilisers Loans Rules, 1965

(2)The Revenue Inspectors and the Village Level Workers should ascertain the dates on which loans are to be sanctioned for villages comprised in different Panchayats and give intimation to the applicants concerned to attend the office of the sanctioning authority on these dates for execution of bonds and receipt of permits.