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State of Odisha - Section

Section 6 in The Orissa Cattle and Poultry Feed (Regulation) Act, 1979

6. Fees for licence.

(1)The licence fee shall be sixty rupees payable along with the application for the grant or renewal of a licence.
(2)Where an application for the grant or renewal of a licence is rejected, the licence fee paid by the applicant shall be refunded.