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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Sikkim - Subsection

Section 29(1) in Sikkim Prohibition of Beggary Act, 2004

(1)Any police officer or other person effecting arrest under sub-section (1) of Section 4,the arrest of a person who was found begging may seize any animal with the sore,wound, injury, deformity or disease of which was exposed or exhibited by such person with the object of obtaining or extorting alms.