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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Haryana - Subsection

Section 14(i) in The Haryana Kisan Kalyan Pradhikaran Act, 2018

(i)to take all possible policy decisions and undertake such measures as per the advice and recommendations of the Council for the welfare of the farmers including landless farmers and their families;