Jammu & Kashmir High Court
State Of J&K vs Verinder Singh And Another on 4 March, 2021
Author: Vinod Chatterji Koul
Bench: Vinod Chatterji Koul
513
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
CRAA No. 41/2011
State of J&K ....Appellant(s)/Petitioner(s)
Through :- Mr. Aseem Sawhney, AAG
V/s
Verinder Singh and another ....Respondent(s)
Through :- None
HON'BLE MR. JUSTICE TASHI RABSTAN, JUDGE
CORAM:
HON'BLE MR. JUSTICE VINOD CHATTERJI KOUL, JUDGE
ORDER
04.03.2021 List before a Bench of which one of us (Koul-J) is not a member on 20.05.2021, subject to availability of the same.
(Vinod Chatterji Koul) (Tashi Rabstan)
Judge Judge
JAMMU
04.03.2021
(Muneesh)
MUNEESH SHARMA
2021.03.05 11:57
I attest to the accuracy and
integrity of this document