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Bombay High Court

State Of Maharashtra Thr. P.I., ... vs Vishal Sachhanand Khatwani For Hariom ... on 21 December, 2018

Author: M.G. Giratkar

Bench: M. G. Giratkar

                                              1                                          2112appln89.18


                  IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                            NAGPUR BENCH, NAGPUR.

                   CRIMINAL APPLICATION (APPLN) NO. 89 OF 2018
                    (State of Maharashtra .v. Vishal Sachhanand Khatwani)

Office Notes, Office Memoranda of Coram
appearances, Court's orders or directions                     Court's or Judge's Orders
and Registrar's orders.

                             CORAM : M.G. GIRATKAR, J.

21ST DECEMBER, 2018.

Heard Shri H.R. Dhumale, learned APP appearing on behalf of the applicant/State.

Issue notice to the respondent/State returnable after four weeks.

JUDGE *rrg.

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