Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 371(3)] [Section 371] [Entire Act]

Union of India - Subsection

Section 371(3)(b) in The Companies Act, 2013

(b)the provisions of this Act relating to the numbering of shares shall not apply to any company whose shares are not numbered;