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Bombay High Court

Pr. Commissioner Of Income Tax-16 vs Nimbus Communication Ltd on 30 November, 2018

                                                Before: Aniruddha M. Chandekar
                                                Prothonotary & Senior Master.
                                                Date: 30th November, 2018.
CALLED OUT FOR REJECTION :

97.  ITXAL/1289/2018 )            Ms. Shivangi Gupta I/b Suresh Kumar, Advocate for the
                     )            Appellant.
98. ITXAL/1290/2018 )
                     )            P.C.:       The Appellant and/or his/her Advocate to
99. ITXAL/1291/2018 )             remove office objections on the Appeal and to get the
                     )            same numbered and/or registered on or before
136. ITXAL/1355/2018 )            28.12.2018, failing Appeal to stand rejected under the
                     )            provisions of O.S. Rule 986 for non-compliance of
                     )            office objections.



30/11/2018

Prothonotary and Senior Master ::: Uploaded on - 06/12/2018 ::: Downloaded on - 30/12/2018 12:08:33 :::