Section 2(b) in The Rajasthan Imposition of Ceiling on Agricultural Holding Act, 1973
(b)"agriculture" includes-(i)the raising of annual or periodical crops and garden produce;(ii)horticulture;(iii)the planting and upkeep of trees;(iv)the breeding of cattle, camels, sheep or goats, and poultry;(v)the use of land for growing fodder or thatching grass or for grazing; and
