Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Maharashtra - Subsection Section 33(8) in Maharashtra Shops and Establishments (Regulation of Employment and Conditions of Service) Act, 2017 (8)No offence punishable under the provisions of this Act shall be compounded except under and in accordance with the provisions of this section.
