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State of Uttar Pradesh - Section

Section 25 in The United Provinces Agriculturists Relief Act 1934

25. [ Bar of suit] [ Repealed by section 27(I) of U.P. Act XIII of 1940 except in its application to mortgages made before the commencement of that Act].

- No suit shall be brought in any court for any relief which can be obtained by an application under this chapter.