Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 4 in The Assam Enhanced Police Disciplinary Powers Act, 1950 4. Effect. - This Act is in addition to and not derogatory to Police Act, 1861 (Act 5 of 1861).
