Bombay High Court
The Goa Foundation Thr Its Secretary, ... vs The Chief Wildlife Warden And 8 Ors on 13 October, 2025
Author: Bharati Dangre
Bench: Bharati Dangre
PILWP 27 of 2024
Andreza
IN THE HIGH COURT OF BOMBAY AT GOA
PUBLIC INTEREST LITIGATION WP NO.27 OF 2024
WITH
WRIT PETITION NO.1096 OF 2025 (F)
PUBLIC INTEREST LITIGATION WP NO.27 OF 2024
THE GOA FOUNDATION THR ITS
SECRETARY, DR. CLAUDE ALVARES ... PETITIONER
Versus
THE CHIEF WILDLIFE WARDEN AND 8
ORS ... RESPONDENTS
WITH
WRIT PETITION NO.1096 OF 2025 (F)
M/S. DESSAI LOGISTICS THR. ITS
PROPRIETOR VILAS RAMA DESSAI ... PETITIONER
Versus
STATE OF GOA, THR. ITS CHIEF
SECRETARY AND 8 ORS ... RESPONDENTS
Mr. Om D'Costa, Advocate for the Petitioner.
Mr. Deep Shirodkar, Additional Government Advocate for
Respondent Nos. 1 and 4.
Mr. Pravin Faldessai, Deputy Solicitor General of India for
Respondent Nos. 2 and 3.
Mr. Joaquim Godinho, Advocate for Respondent No. 5.
Ms. Riya Amonkar, Advocate for Respondent No. 7.
Mr. Somnath Karpe, Central Government Standing Counsel with Mr.
Anand Shirodkar, Advocate for Respondent No. 9.
CORAM:- BHARATI DANGRE &
ASHISH S. CHAVAN, JJ.
DATED :- 13th October, 2025 P.C. Since the Railways have already forwarded the clarification to the Government of Goa, which is likely to be forwarded to NBWL, some Page 1 of 2 13th October, 2025 ::: Uploaded on - 14/10/2025 ::: Downloaded on - 14/10/2025 21:39:25 ::: PILWP 27 of 2024 more time is required. By consent, list on 17.11.2025. ASHISH S. CHAVAN, J. BHARATI DANGRE, J. Page 2 of 2
13th October, 2025 ::: Uploaded on - 14/10/2025 ::: Downloaded on - 14/10/2025 21:39:25 :::