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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Punjab - Subsection

Section 8(3) in Guru Angad Dev Veterinary and Animal Sciences University Act, 2005

(3)The Chancellor may address the Board of the University with reference to the result of such inspection or inquiry, as the case may be, with such advice, as he may deem appropriate regarding the action to be taken.