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State of Odisha - Section

Section 4 in The Shri Jagannath Temple Rules, 1960

4. Submission of annual report.

- The Committee shall, by the end of the month of April every year on or before such other date thereafter as the State Government may, by special order direct, to submit the report under Section 18 to the State Government and such report shall be forthwith sent by the Committee to the Superintendent of Government Press, Orissa who shall cause the same to be published in the Gazette.