Rajasthan High Court - Jaipur
Bahujan Samaj Party vs Honble Speaker, Rajasthan Legislative ... on 5 August, 2020
Bench: Indrajit Mahanty, Prakash Gupta
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
D.B. Special Appeal Writ No. 510/2020
Bahujan Samaj Party
----Appellant
Versus
Honble Speaker, Rajasthan Legislative Assembly
----Respondent
For Appellant(s) : Mr. S.C. Misra, Senior Advocate through Video Conferencing assisted by Mr. D.K. Garg For Respondent(s) :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE PRAKASH GUPTA Order 05/08/2020 Issue notice to respondent No. 1 for the present.
Notice be given 'Dasti'.
Matter be listed tomorrow i.e. 06.08.2020 at 10:30 AM.
(PRAKASH GUPTA),J (INDRAJIT MAHANTY),CJ KAMLESH KUMAR/Harshit/S-69 (Downloaded on 05/08/2020 at 10:07:02 PM) Powered by TCPDF (www.tcpdf.org)