Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Tamilnadu - Section

Section 31 in Tamil Nadu Panchayats Building Rules, 1997

31. Penalty for breach of rules.

- Any breach of these rules shall be punishable with fine which may extend to Rs. 100 or in case of continuing breach with fine not exceeding Rs. 15 for every day during which the breach continues after conviction for the first breach.