Himachal Pradesh High Court
Unknown vs 5.2023 Present: Mr. Balram Sharma on 1 May, 2023
Author: Sandeep Sharma
Bench: Sandeep Sharma
Union of India v. MES Contract Workers Union .
CWP No. 3172 of 2021 1.5.2023 Present: Mr. Balram Sharma, Deputy Solicitor General of India, for the petitioner.
Mr. Sanjay Bhardwaj, Advocate, for respondents No. 1 to 17 and 19.
As prayed for, list on 15.6.2023.
May 01, 2023 manjit r to (Sandeep Sharma), Judge ::: Downloaded on - 01/05/2023 20:45:43 :::CIS