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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(12) in The Rajasthan Grant-in-Aid to Agricultural Institutions Rules, 1977

(12)The scale of tuition and other fees, charged from the students, shall not be lower than the scales laid down by the Government for the purpose and shall not be changed without the previous approval of the Government.