Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

Bombay Presidency - Section

Section 8 in The Bombay Public Trusts (Corporations) Order, 1959.

8. Apportionment of expenditure of the existing corporation from the 1st November, 1956.

- The expenditure incurred by the existing corporation, during the period between the 1st November, 1956, and the appointed day, in respect of any Public Trusts Registration Office situate in any area, which after the appointed day falls within the Abu area or tire Karnataka area shall be paid to the existing corporation.