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Himachal Pradesh High Court

Mansha Ram vs . Sarwan Singh (Deceased) Through Lrs on 24 July, 2023

Author: Virender Singh

Bench: Virender Singh

Mansha Ram Vs. Sarwan Singh (deceased) through LRs .

RSA No.159 of 2023 24.07.2023 Present: Mr. B.S. Chauhan, Senior Advocate with Mr. Ram Kumar, Advocate for the appellants.

Let notices be issued to the respondents, for 4th September, 2023, on taking steps within a week, calling hearing.

r to upon them, as to why, the appeal be not admitted for (Virender Singh) Judge July 24, 2023(ps) ::: Downloaded on - 24/07/2023 20:48:49 :::CIS