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The Secretary Tamil Nadu Public Service ... vs A. Suthanthiramoorthy on 2 March, 2020

Bench: Arun Mishra, Indira Banerjee

     ITEM NO.14                              COURT NO.3                 SECTION XII

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C) No(s). 4357/2020
     (Arising out of impugned final judgment and order dated 26-09-2019
     in WA No. 3285/2019 passed by the High Court of Judicature at
     Madras)

     THE SECRETARY TAMIL NADU PUBLIC SERVICE COMMISSION Petitioner(s)
                                     VERSUS
     A. SUTHANTHIRAMOORTHY                              Respondent(s)

     (IA No. 17495/2020 - EXEMPTION FROM FILING O.T.)

     WITH Diary No(s). 39545/2019 (XII)
     (FOR ADMISSION and I.R. and IA No.29724/2020-CONDONATION OF DELAY
     IN FILING and IA No.29726/2020-EXEMPTION FROM FILING C/C OF THE
     IMPUGNED JUDGMENT and IA No.29725/2020-CONDONATION OF DELAY IN
     REFILING / CURING THE DEFECTS)
     SLP(C) No. 4888/2020 (XII)
     (FOR ADMISSION and I.R.)

     Date : 02-03-2020 These matters were called on for hearing today.

     CORAM :                 HON'BLE MR. JUSTICE ARUN MISHRA
                             HON'BLE MS. JUSTICE INDIRA BANERJEE

     For Petitioner(s)                 Mr. C.S. Vaidyanathan,Sr.Adv.
                                       Mr. R. Venkatramani,Sr.Adv.
                                       Mr. C.N.S. Niraimathi,Adv.
                                       Mrs. M. Karthiga,Adv.
                                       Mr. T.R.B. Sivakumar, AOR

                                       Mr. K.V. Vijayakumar, AOR
     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

It is stated by the learned senior counsel for the petitioners that 87 similar matters are pending before the High Court and 20 matters are coming up tomorrow.

Statement is placed on record.

Delay condoned. Issue notice.

impugned order(s) passed by the High Court.

16:52:59 IST
Reason:




     (NARENDRA PRASAD)                                             (JAGDISH CHANDER)
       A.R-CUM-P.S.                                                  COURT MASTER