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Rajasthan High Court - Jodhpur

Shyam Kiln Company vs Rajasthan State Pollution Control ... on 17 March, 2023

Author: Pushpendra Singh Bhati

Bench: Pushpendra Singh Bhati

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                     S.B. Civil Writ Petition No. 14446/2022

                                   Shyam Kiln Company
                                                                                                        ----Petitioner
                                                                         Versus
                                   Rajasthan State Pollution Control Board
                                                                                                      ----Respondent


                                   For Petitioner(s)           :     ----
                                   For Respondent(s)           :     ----



                                        HON'BLE DR. JUSTICE PUSHPENDRA SINGH BHATI

Order 17/03/2023 The lawyers are abstaining from the work due to strike.

Issue notice. Rule is made returnable within eight weeks.

However, no case for grant of stay is made out.

The stay application is accordingly dismissed.

(DR. PUSHPENDRA SINGH BHATI), J. 33-/Jitender//-

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