Supreme Court - Daily Orders
Union Of India vs J. Jagan Mohan Rao on 28 October, 2016
Bench: J. Chelameswar, Prafulla C. Pant
ITEM NO.20 COURT NO.5 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
19366/2016
(Arising out of impugned final judgment and order dated 02/03/2016
in WPC No. 18880/2015 passed by the High Court Of Orissa At
Cuttack)
UNION OF INDIA AND ORS. Petitioner(s)
VERSUS
J. JAGAN MOHAN RAO Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 28/10/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE PRAFULLA C. PANT
For Petitioner(s) Mr. A.R. Nadkarni, ASG
Ms. Anurima Dwivedi, Adv.
Mr. Ashish Ranjan, Adv.
Mr. D.L. Chidananda, Adv.
Ms. Movita, Adv.
Ms. Akhila J, Adv.
Mr. Raj Bahadur, Adv.
Mr. Mukesh Kumar Maroria,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Issue notice.
Tag with SLP(C) No. 32999/2014.
(DEEPAK MANSUKHANI) (RAJINDER KAUR) AR-CUM-PS COURT MASTER Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2016.10.28 16:54:45 IST Reason: