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[Cites 0, Cited by 0] [Section 19(1)] [Section 19] [Entire Act]

State of Odisha - Subsection

Section 19(1)(c) in The Orissa Printing and Stationery Service (State Service Class I and II) Rules, 1981

(c)The maximum age-limit may be relaxed in respect of candidates belonging to the Scheduled Caste and Scheduled Tribe by five years and to such other categories to such extent as Government may by general or special order specify from time to time.