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State of Punjab - Section

Section 3 in Panjab University Act, 1947

3. Repeal of Ordinance No. VII of 1947.

(a)The East Panjab University Ordinance, 1947, is hereby repealed and the University established under the provisions of the aforesaid Ordinance, shall hereafter be governed by the provisions of this Act.
(b)[ The seat of the University shall be at Chandigarh] [Vide Panjab University (Amendment) Act, 1960.].