Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 6] [Entire Act] State of Gujarat - Subsection Section 6(3) in Gujarat Gas (Regulation of Transmission, Supply and Distribution) Act, 2001 (3)A member of the Authority shall render whole time service and shall not hold any other office during the tenure of his office.
