Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 8] [Section 20(1)] [Section 20] [Entire Act]

Union of India - Subsection

Section 20(1)(ii) in The Legal Services Authorities Act, 1987

(ii)the court is satisfied that the matter is an appropriate one to be taken cognizance of by the Lok Adalat,