Chattisgarh High Court
S.R. Rao vs The Deputy Mana.Dir. And Ors. 75 ... on 10 December, 2018
HIGH COURT OF CHHATTISGARH, BILASPUR
Order Sheet
WPS No. 7044 of 2010
S.R. Rao Versus The Deputy Managing Director (Personal) & Ors.
10/12/2018 Shri RM Solapurkar, counsel for the petitioner.
Shri PR Patankar, counsel for the respondent-
SBI.
The matter relates to pension, therefore, list the same for final hearing in the month of January, 2019.
Sd/-
Judge (Prashant Kumar Mishra) Barve