Karnataka High Court
Sri. S.B.Shivayogappa vs M/S.Supra Builders & Developers, on 19 July, 2010
Bench: K.L.Manjunath, B.S Patil
IN THE men COURT or KARNATAKA AT DATED THIS THE 1911* DAY OF JULY, 2o.;.1) _ : A' PRESENT L' V' ' TI-IE I-IONBLE MR.J'£}STICE K}i.;1v:. '_ '§JUn.:.t§§;fr'2-1' AND TI-IE HoN*BLE 15.3.,' wnrr z3__1«;'_rITIoN Nos.135932;§3im'F-»2009 'tggméom BETWEEN: 1.
Sri.S.B.Shivayogé1ppa, S/0 late S1'i.S.%_Ba:;avaVrajap1ba;;' Aged about5.'53"y_ears';'~_ " Q V"
smt.s.Ma.n§_x£1a_;"' 5' W/o S:-fi.S.B'.Shivayogap:pa;_' V V Aged about 47 years * ~ sn.Kashirm:h ~ 4 S/0 Iate Agegfiabout 52 yeaxfs V } s/o ia/té'~vl?§i\f{L'J§§I:;}§atappa, 'Aget; Vabo1I1t,3?.yéars, Sri.'(Dmp:ré:Ka:é:h Agarwal. v S/0 S1*i,K;_G.Agarwal, Aged abeut 37 years ' Sii';Ffiimakfishna Agarwal, __ ' S,{o Sri.K.G.Agarwal. " Ageé about 34 years V' Ali are r/ at Supra Accent No.129, Chilszkabettahalii Viiiage, :/ In View of the joint memo, writ petitions are dismissed holding that each of the parties do not have any each other.
' 1 PKS