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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(2) in The West Bengal Vaccination Act, 1973

(2)If the vaccinator finds that the vaccination is unsuccessful, he shall direct the guardian of the child or the person to have a re-vaccination to be performed by the vaccinator and such re-vaccination shall be inspected and after inspection shall be dealt with as in respect of the previous occasion.