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State of Rajasthan - Section

Section 12 in The Rajasthan Neera (Unfermented Juice of Palms) Rules, 1960

12. Use of neera.

- No neera drawn from trees tapped under a license and intended to be utilised in the manufacture of gur or any other article, which is not an intoxicant, shall be kept at the place of manufacture till sunrise of the next day unless it is boiled, and no such boiled neera shall be kept for more than 24 hours from the time it is boiled.