Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Assam - Subsection Section 3(e) in The Assam College Employees (Provincialisation) Act, 2005 (e)any existing employee who does not exercise option under clause (d) shall be deemed to have opted for provincialisation under the provisions of this Act;
