Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66(9)] [Section 66] [Entire Act] State of Punjab - Subsection Section 66(9)(j) in The Punjab Factory Rules, 1952 (j)Exits shall be so located that the travel distance to reach at least one of them on the floor shall not exceed thirty metres.