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State of Karnataka - Section
Section 26 in Jagath University Act, 2018
26. The Research and Innovation Council.
| (i) The Vice-Chancellor | - | Chairperson |
| (ii) The Pro Vice Chancellor | - | Member |
| (iii) The Dean of Research | - | Secretary |
| (iv) Head of the Department of Innovation | - | Member |
| (v) Deans of all Faculties | - | Members; and |
| (vi) Such other members as may be specified inthe Statutes. |