Madhya Pradesh High Court
Shrimati Leeladevi vs The State Of Madhya Pradesh on 22 April, 2021
Author: Vishal Mishra
Bench: Vishal Mishra
1 MCRC-19845-2021
The High Court Of Madhya Pradesh
MCRC-19845-2021
(SHRIMATI LEELADEVI Vs THE STATE OF MADHYA PRADESH)
1
Gwalior, Dated : 22-04-2021
Heard through Video Conferencing.
Shri Mahendra Kumar Yadav, learned counsel for the appellant.
Shri Manish Nayak, learned Panel lawyer, for the respondent/ State.
Case diary is not available. Learned counsel for the State is directed to keep available the case diary on the next date of hearing.
List in the next week.
(VISHAL MISHRA) JUDGE mani SUBASRI MANI 2021.04.22 19:05:10
-07'00'