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Madhya Pradesh High Court

Shrimati Leeladevi vs The State Of Madhya Pradesh on 22 April, 2021

Author: Vishal Mishra

Bench: Vishal Mishra

                                              1                        MCRC-19845-2021
                The High Court Of Madhya Pradesh
                          MCRC-19845-2021
                       (SHRIMATI LEELADEVI Vs THE STATE OF MADHYA PRADESH)

       1
       Gwalior, Dated : 22-04-2021
               Heard through Video Conferencing.
               Shri Mahendra Kumar Yadav, learned counsel for the appellant.
               Shri Manish Nayak, learned Panel lawyer, for the respondent/ State.

Case diary is not available. Learned counsel for the State is directed to keep available the case diary on the next date of hearing.

List in the next week.

(VISHAL MISHRA) JUDGE mani SUBASRI MANI 2021.04.22 19:05:10

-07'00'