Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 7 in The Orissa Goshala Rules, 1985 7. Register of Goshalas. - The register of Goshalas to be maintained by the Registrar under Section 6, shall be in Form II. The Registrar shall grant a certificate of registration in Form III to the trustee or his agent in every case of registration.
