Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Maharashtra - Section Section 130A in Maharashtra Police Act 130A. Gambling in street. Whoever assembles with others or joins any assembly in a street G assembled for the purpose of gaming or wagering shall, on conviction, be punished st with fine which may extend to five hundred rupees or may be released after a due admonition.
