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[Cites 0, Cited by 0] [Section 325(5)] [Section 325] [Entire Act]

NCT Delhi - Subsection

Section 325(5)(ii) in The New Delhi Municipal Council Act, 1994

(ii)The Chairperson may remove and sell by auction or otherwise dispose of any animal or carcass of any animal or any flesh seized under clause (i) of this sub-section.