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Commissioner Of Income Tax vs The H.P. State Cooperative Bank Ltd. And ... on 3 December, 2019

     ITEM NO.13                          REGISTRAR COURT. 2                 SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS


                                         BEFORE THE REGISTRAR SH. RAJIV KALRA

     Petition(s) for Special Leave to Appeal (C)                   No(s).   20686/2015

     COMMISSIONER OF INCOME TAX                                          Petitioner(s)

                                                    VERSUS

     THE H.P. STATE COOPERATIVE BANK LTD. AND ORS.      Respondent(s)
     (List only SLP (C) No. 11080/2017 before Ld. Registrar Court. )

     WITH
     SLP(C) No. 11080/2017 (XII)
     (ONLY SLP(C)NO. 11080/2017 is TO BE LISTED BEFORE LD. REGISTRAR
     COURT
     IA No. 1/2017 - CONDONATION OF DELAY IN FILING)

     Date : 03-12-2019 This petition was called on for hearing today.


     For Petitioner(s)                 Mrs. Anil Katiyar, AOR
                                       Mr. R. Ayyam Perumal, AOR

     For Respondent(s)
                                        Mr. Balraj Dewan, AOR
                                        Mr. Naresh K. Sharma, AOR

                                       Mr. Santosh Prasad Chaursiya
                                       Mrs. Anil Katiyar, AOR


                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Appearance: Ld. Counsel is present on behalf of petitioner.

Ld. Counsel is present on behalf of respondents.

Four weeks time is given to the respondent No.2 to file the counter affidavit.

Service of notice is complete on the respondent No. 1 but no 15:59:02 IST Reason: one has entered appearance on his behalf.

List again on 10.2.2020.

RAJIV KALRA Registrar MG