Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] Securities And Exchange Board Of India - Subsection Section 28(vii) in Securities and Exchange Board of India (Stock Brokers) Regulations, 1992 (vii)Failure to pay penalty imposed by the adjudicating officer or failure to comply with any of his directions or orders.]
