Section 511(6)(a) in The Income Tax Act, 2025

[Cites 0, Cited by 0] [Section 511(6)] [Section 511] [Entire Act]

Union of India - Subsection

Section 511(6)(a) in The Income Tax Act, 2025

(a)an alternate reporting entity of the international group has furnished a report of the nature referred to in sub-section (2), with the tax authority of the country or territory in which such entity is resident, on or before the date specified by that country or territory; and

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Union of India - Subsection

Section 511(6)(a) in The Income Tax Act, 2025