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Patna High Court

Ankur Kumar vs The Regional Director Central Board Of ... on 22 December, 2015

Author: Ajay Kumar Tripathi

Bench: Ajay Kumar Tripathi

              IN THE HIGH COURT OF JUDICATURE AT PATNA

                         Civil Writ Jurisdiction Case No.13453 of 2015
        ===========================================================
        1. Ankur Kumar S/o Sri Awadhesh Bhagat R/o Mohalla - Agamkuan NMCH Road
        Gulzarbag, P.S. Alamganj, District - Patna

                                                                  .... .... Petitioner/s
                                           Versus
        1. The Regional Director Central Board of Secondary Education Regional Office
        Rajabazar, Patna

                                                         .... .... Respondent/s
        ===========================================================
        Appearance :
        For the Petitioner/s : Mr. Ram Shankar Das
        For the Respondent/s : Mr. Vinay Krishna Tripthy
        ===========================================================
        CORAM: HONOURABLE MR. JUSTICE AJAY KUMAR TRIPATHI
        ORAL JUDGMENT

Date: 22-12-2015 Heard learned counsels for the parties. Looking at the nature of the dispute raised in the present writ application, which primarily relates to the typing mistake, which has occurred in the certificate issued by the C.B.S.E. after Class-XII results issued in favour of the petitioner, the writ application is disposed off with a direction upon the C.B.S.E. authorities that they will correct the name of father of the petitioner from "Awadhesh Bhabat" to "Awadhesh Bhagat".

Writ application stands disposed off.

(Ajay Kumar Tripathi, J) SKM/-

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