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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(1) in Orissa State Bar Council Legal Aid Rules, 1986

(1)To formulate policies for implementing the legal aid and advice to be given to the person eligible under these rules and to see that the policies formulated or prescribed are properly implemented by the District and Tahasil Legal Aid Bodies, and also to exercise effective supervision and control over these bodies.