Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Odisha - Subsection Section 2(13) in The Orissa Port Trust Act, 1962 (13)"Port Trust Security" means debenture bonds or stock certificates or other securities issued by the Board ut respect of any loan contracted under the provisions of this Act;
